Allahabad High Court
Pradeep Kumar Gupta vs Chokhey Lal on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 2673 of 2011 Petitioner :- Pradeep Kumar Gupta Respondent :- Chokhey Lal Petitioner Counsel :- Manish Dev Singh Respondent Counsel :- S.C.,Ram Lakhan Kashyap Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP