Allahabad High Court
Mamta Prajapati vs Ramkrishna Prajapati on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 497 of 2010 Petitioner :- Mamta Prajapati Respondent :- Ramkrishna Prajapati Petitioner Counsel :- Syed Ali Murtaza,Askari Naqvi Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP