Allahabad High Court
Vijay Pratap Singh vs Smt. S.K. Anand on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 609 of 2010 Petitioner :- Vijay Pratap Singh Respondent :- Smt. S.K. Anand Petitioner Counsel :- Y.S. Bohra Respondent Counsel :- A.K. Gupta Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP