Allahabad High Court
Smt. Suneeta vs Mahesh Babu on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 243 of 2011 Petitioner :- Smt. Suneeta Respondent :- Mahesh Babu Petitioner Counsel :- Sachchida Nand Ojha Hon'ble Rajes Kumar,J.
Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.
List in the week commencing 18.7.2011.
Till the next date of listing, the further proceeding in case no. 641 of 2010 (Mahesh Babu Vs. Smt. Suneeta) pending in the court of Civil Judge (Senior Division), Etawah shall remain stayed.
Order Date :- 24.5.2011 OP