Allahabad High Court
M/S Surendra Singh vs Executive Engineer & Another on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 489 of 1995 Petitioner :- M/S Surendra Singh Respondent :- Executive Engineer & Another Petitioner Counsel :- S.L.Jaiswal,A.L. Jaiswal,G.S.Bhatt,S.M. Dayal Respondent Counsel :- S.M.Dayal,S.C.,Smt.P.Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for the respondents has filed an application to grant two weeks' further time to file the paper book.
Application is allowed. A month's time is granted to file the paper book subject to payment of Rs.250/- to High Court Legal Services Committee, Allahabad.
On the next date, counsel for the respondents will file a certificate/affidavit to show that the cost has been deposited.
Order Date :- 24.5.2011 NS