Allahabad High Court
Dharamveer Singh vs Malua Khan And Others on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 24426 of 2011 Petitioner :- Dharamveer Singh Respondent :- Malua Khan And Others Petitioner Counsel :- Anoop Trivedi Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP