Allahabad High Court
Bhuleshwar Ram vs Union Of India And Others on 24 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 30479 of 2011 Petitioner :- Bhuleshwar Ram Respondent :- Union Of India And Others Petitioner Counsel :- Alka Malviya Respondent Counsel :- A.S.G.I.,R.S. Chauhan Hon'ble V.K. Shukla,J.
Matter pertains to educational service writ, which is cognizable by Court No.18.
Consequently, Put up this petition day after tomorrow as fresh case before Court No. 18, showing the name of Sri Ram Krishna Mishra, Advocate, for the respondents.
Order Date :- 24.5.2011 SRY