Allahabad High Court
Bhagwan Singh And Others vs Ravi Karan Singh on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1776 of 2009 Petitioner :- Bhagwan Singh And Others Respondent :- Ravi Karan Singh Petitioner Counsel :- Udai Chandani Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the respondent prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit may be filed within three weeks thereafter.
List this appeal along with the connected F.A.F.O. No. 3471 of 2009 after expiry of the aforesaid period.
Interim order is extended till the next date of listing.
Order Date :- 24.5.2011 NS