Raj Kumar Mishra Alias Raju vs State Of U.P.

Citation : 2011 Latest Caselaw 1904 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
Raj Kumar Mishra Alias Raju vs State Of U.P. on 23 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13331 of 2011
 

 
Petitioner :- Raj Kumar Mishra Alias Raju
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vishwa Pratap Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List along with Cr. Misc. Bail Application No. 17543 of 2010 in the third week of July, 2011.

Order Date :- 23.5.2011 Gss