Allahabad High Court
Raj Kumar Mishra Alias Raju vs State Of U.P. on 23 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13331 of 2011 Petitioner :- Raj Kumar Mishra Alias Raju Respondent :- State Of U.P. Petitioner Counsel :- Vishwa Pratap Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List along with Cr. Misc. Bail Application No. 17543 of 2010 in the third week of July, 2011.
Order Date :- 23.5.2011 Gss