Allahabad High Court
National Insurance Co. Ltd. vs Smt. Amrish & Ohters on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 431 of 1994 Petitioner :- National Insurance Co. Ltd. Respondent :- Smt. Amrish & Ohters Petitioner Counsel :- P.K. Mukarji Respondent Counsel :- Sidharth Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 23.5.2011 NS