Allahabad High Court
Rishi vs State Of U.P. on 23 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13339 of 2011 Petitioner :- Rishi Respondent :- State Of U.P. Petitioner Counsel :- Shams Uz Zaman,Tabish Sheikh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned AGA put up this case as fresh on 25.5.2011.
Order Date :- 23.5.2011 Gss