Allahabad High Court
State Of U.P. & Another vs Paras Nath Singh on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 973 of 2006 Petitioner :- State Of U.P. & Another Respondent :- Paras Nath Singh Petitioner Counsel :- S.C. Respondent Counsel :- R.N. Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the joint request of the counsel for the parties, list this case in July, 2011. It would be open to the Standing Counsel to make a request to the learned Single Judge to adjourn the contempt case.
Order Date :- 23.5.2011 NS