Satish Kumar vs State Of U.P.

Citation : 2011 Latest Caselaw 1894 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
Satish Kumar vs State Of U.P. on 23 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13322 of 2011
 

 
Petitioner :- Satish Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- P.K. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted three weeks'  time to file counter affidavit.

List thereafter.

Order Date :- 23.5.2011 Gss