The Oriental Insurance Company ... vs Shanti& Others

Citation : 2011 Latest Caselaw 1891 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
The Oriental Insurance Company ... vs Shanti& Others on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1184 of 2011
 

 
Petitioner :- The Oriental Insurance Company Ltd.
 
Respondent :- Shanti& Others
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of  counsel for the appellant.

Order Date :- 23.5.2011 NS