Allahabad High Court
Manoj Kumar Srivastava vs Smt. Seema Devi on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 139 of 2011 Petitioner :- Manoj Kumar Srivastava Respondent :- Smt. Seema Devi Petitioner Counsel :- Vashistha Tiwari,Hemant Kumar Dubey Respondent Counsel :- R.U. Ansari Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
A demand draft No.547325 dated 20.5.2011 of Rs.1,25,000/- in the name of Sema Devi payable at Gorakhpur has been handed over to Sri R.U. Ansari, counsel for the respondent. The remaining amount payable under the order dated 22.4.2011 may be paid by the next date.
List this case in the 3rd week of July, 2011.
Order Date :- 23.5.2011 NS