Allahabad High Court
Smt. Shubhra Srivastava vs Aditya Kumar Srivastava on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 270 of 2010 Petitioner :- Smt. Shubhra Srivastava Respondent :- Aditya Kumar Srivastava Petitioner Counsel :- Shashi Kant Shukla,Shailendra Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri Saroj Yadav, Advocate, has filed filed Vakalatnama on behalf of respondent No.1, which is taken on record. On his request, list this case in July, 2011. In the meantime, he may file counter affidavit.
Order Date :- 23.5.2011 NS