Allahabad High Court
Hamid Ali vs State Of U.P. & Others on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 192 of 2006 Petitioner :- Hamid Ali Respondent :- State Of U.P. & Others Petitioner Counsel :- Smt. Fasiha Fatma,Vikrant Pandey Respondent Counsel :- C.S.C.,S.F.A. Naqvi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Chief Standing Counsel has accepted notices on behalf of respondents No.1 and 2. Sri S.F.A. Naqvi, Advocate, has accepted notice on behalf of respondent No.3. Notice need not be sent to any of the respondents.
Order Date :- 23.5.2011 NS