Parmanand vs State Of U.P.

Citation : 2011 Latest Caselaw 1855 ALL
Judgement Date : 20 May, 2011

Allahabad High Court
Parmanand vs State Of U.P. on 20 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13219 of 2011
 

 
Petitioner :- Parmanand
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List thereafter.

Order Date :- 20.5.2011 Gss