Allahabad High Court
Lochan Gaur vs State Of U.P. on 20 May, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8911 of 2011 Petitioner :- Lochan Gaur Respondent :- State Of U.P. Petitioner Counsel :- S.K.Dubey,Narendra Kumar Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the applicant, the case is passed over.
The case is released. List before the appropriate Bench. The matter shall not be treated as tied up or part heard to this Bench.
Order Date :- 20.5.2011 NS