Allahabad High Court
Mohammad Sazid And Others vs Iqramuddin on 19 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 245 of 2011 Petitioner :- Mohammad Sazid And Others Respondent :- Iqramuddin Petitioner Counsel :- Sanjay Kr. Srivastava,Ajay Kr. Srivastava Respondent Counsel :- K.K. Shangloo Hon'ble Rajes Kumar,J.
Shri K. K. Shangloo, advocate, appears on behalf of the respondent prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 19.5.2011 OP