Hardeep Singh And Others vs Smt. Jasvindar Kaur

Citation : 2011 Latest Caselaw 1837 ALL
Judgement Date : 19 May, 2011

Allahabad High Court
Hardeep Singh And Others vs Smt. Jasvindar Kaur on 19 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 40 of 2011
 

 
Petitioner :- Hardeep Singh And Others
 
Respondent :- Smt. Jasvindar Kaur
 
Petitioner Counsel :- M. Alam,Jay Prakash Prasad
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date. The revisionists may take steps to serve the respondents within a week by registered post.

List in the week commencing 25.7.2011.

Order Date :- 19.5.2011 OP