Allahabad High Court
Hardeep Singh And Others vs Smt. Jasvindar Kaur on 19 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION DEFECTIVE No. - 40 of 2011 Petitioner :- Hardeep Singh And Others Respondent :- Smt. Jasvindar Kaur Petitioner Counsel :- M. Alam,Jay Prakash Prasad Hon'ble Rajes Kumar,J.
Issue notice to the respondents returnable at an early date. The revisionists may take steps to serve the respondents within a week by registered post.
List in the week commencing 25.7.2011.
Order Date :- 19.5.2011 OP