Allahabad High Court
Karamveer Singh @ Sonu Singh vs State Of U.P. on 19 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13110 of 2011 Petitioner :- Karamveer Singh @ Sonu Singh Respondent :- State Of U.P. Petitioner Counsel :- R.L.Shukla,Shailendra Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List on 13.7.2011.
Order Date :- 19.5.2011 Gss