Allahabad High Court
Rajpal vs State Of U.P. on 19 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13114 of 2011 Petitioner :- Rajpal Respondent :- State Of U.P. Petitioner Counsel :- A.T.Kulshrestha Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Supplementary affidavit filed today on behalf of the applicant and parcha filed by Sri Raghuraj Kishore for the complainant are taken on record.
Learned AGA and learned counsel for the complainant pray for and are granted two weeks time to file counter affidavit.
List thereafter.
Order Date :- 19.5.2011 Gss