Allahabad High Court
Bank Of Baroda vs District Judge And Another on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 23014 of 2011 Petitioner :- Bank Of Baroda Respondent :- District Judge And Another Petitioner Counsel :- Vipin Sinha Respondent Counsel :- J.J. Munir Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP