Allahabad High Court
Virendra Singh And Others vs State Of U.P. And Others on 18 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 28662 of 2011 Petitioner :- Virendra Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Hare Krishna Mishra,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 18.5.2011 SRY