Allahabad High Court
Jaipal Singh vs Nagar Panchayat Agarwal Mandi, ... on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 966 of 2010 Petitioner :- Jaipal Singh Respondent :- Nagar Panchayat Agarwal Mandi, And Others Petitioner Counsel :- Dhruva Narayana,Anadi Krishna Narayana Respondent Counsel :- S.C.,Praneet Kr. Srivastava Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP