Allahabad High Court
Smt. Maiki Devi vs Smt. Kundi Devi And Another on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22528 of 2011 Petitioner :- Smt. Maiki Devi Respondent :- Smt. Kundi Devi And Another Petitioner Counsel :- Shitala Prasad Shukla,Rama Shanker Mishra Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP