Smt. Maiki Devi vs Smt. Kundi Devi And Another

Citation : 2011 Latest Caselaw 1810 ALL
Judgement Date : 18 May, 2011

Allahabad High Court
Smt. Maiki Devi vs Smt. Kundi Devi And Another on 18 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 22528 of 2011
 

 
Petitioner :- Smt. Maiki Devi
 
Respondent :- Smt. Kundi Devi And Another
 
Petitioner Counsel :- Shitala Prasad Shukla,Rama Shanker Mishra
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 18.5.2011 OP