Allahabad High Court
Saligram vs State Of U.P. on 18 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12923 of 2011 Petitioner :- Saligram Respondent :- State Of U.P. Petitioner Counsel :- Parmeshwar Yadav,Mahadev Yadav Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant put up this case as fresh on 23.5.2011.
Order Date :- 18.5.2011 Gss