Allahabad High Court
Smt. Jharna Shaha And Antoher vs Thakur Shiv Bala Nath Ji Maharaj ... on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 66884 of 2010 Petitioner :- Smt. Jharna Shaha And Antoher Respondent :- Thakur Shiv Bala Nath Ji Maharaj Virajman Mandir & Others Petitioner Counsel :- Rahul Sahai Respondent Counsel :- S.C.,Abhitab Tiwari,P.K.Mishra Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP