Allahabad High Court
Prashant And Others vs Niranjan Singh And Others on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 26951 of 2010 Petitioner :- Prashant And Others Respondent :- Niranjan Singh And Others Petitioner Counsel :- Amit Kumar Chaudhary Respondent Counsel :- Rahul Mishra,M.K.Gupta,S.C.,Yogesh Kumar Singh Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP