Chandra Pal And Another vs Additional Civil Judge (J.D.) ...

Citation : 2011 Latest Caselaw 1801 ALL
Judgement Date : 18 May, 2011

Allahabad High Court
Chandra Pal And Another vs Additional Civil Judge (J.D.) ... on 18 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 22514 of 2011
 

 
Petitioner :- Chandra Pal And Another
 
Respondent :- Additional Civil Judge (J.D.) Ct.No.1 And Others
 
Petitioner Counsel :- Ms. Vatsala
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 18.5.2011 OP