Allahabad High Court
Chandra Pal And Another vs Additional Civil Judge (J.D.) ... on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22514 of 2011 Petitioner :- Chandra Pal And Another Respondent :- Additional Civil Judge (J.D.) Ct.No.1 And Others Petitioner Counsel :- Ms. Vatsala Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP