Allahabad High Court
Vinod Kumar vs State Of U.P. And Others on 18 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 28814 of 2011 Petitioner :- Vinod Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Yadav Respondent Counsel :- C.S.C.,V.P. Yadav Hon'ble V.K. Shukla,J.
Put up this case on Friday along with record of writ petition No.26715 of 2011.
Order Date :- 18.5.2011 SRY