Allahabad High Court
Rajendra Kumar & Another vs State Of U.P. & Others on 18 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 1692 of 2007 Petitioner :- Rajendra Kumar & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- L.K. Dwivedi,Ashok Khare Respondent Counsel :- C.S.C.,P.K. Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the appellants.
Order Date :- 18.5.2011 NS