Allahabad High Court
Gyaneshwari Devi vs Bansh Narayan on 18 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 605 of 2004 Petitioner :- Gyaneshwari Devi Respondent :- Bansh Narayan Petitioner Counsel :- Manish Respondent Counsel :- S.Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the appellant.
Order Date :- 18.5.2011 NS