Allahabad High Court
Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others on 18 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 51333 of 2010 Petitioner :- Virendra Kumar Tiwari Respondent :- Mithilesh Pratap Singh And Others Petitioner Counsel :- Rajeev Misra Respondent Counsel :- Virendra Prakash,S.C.,S.C. Verma Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 18.5.2011 OP