Allahabad High Court
Devendra vs State Of U.P. on 17 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9593 of 2011 Petitioner :- Devendra Respondent :- State Of U.P. Petitioner Counsel :- Sarvajeet Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant, list this case in the next cause list.
Order Date :- 17.5.2011 Gss