Devendra vs State Of U.P.

Citation : 2011 Latest Caselaw 1776 ALL
Judgement Date : 17 May, 2011

Allahabad High Court
Devendra vs State Of U.P. on 17 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9593 of 2011
 

 
Petitioner :- Devendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sarvajeet Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On  the request made by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 17.5.2011 Gss