Allahabad High Court
Smt.Bhoori And Others vs Ashraf And Another on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3097 of 2007 Petitioner :- Smt.Bhoori And Others Respondent :- Ashraf And Another Petitioner Counsel :- Abhai Saxena Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 17.5.2011 NS