Allahabad High Court
Mangesh Srivastava (Smt) vs State Of U.P. And Others on 17 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 2214 of 2011 Petitioner :- Mangesh Srivastava (Smt) Respondent :- State Of U.P. And Others Petitioner Counsel :- Ashwani Kumar Mishra Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up on Friday.
Order Date :- 17.5.2011 SRY