Allahabad High Court
Raju vs Smt. Munni Devi & Others on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1003 of 2009 Petitioner :- Raju Respondent :- Smt. Munni Devi & Others Petitioner Counsel :- Arun Kumar Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
List this case in July, 2011. In the meantime, certificate of deposit may be filed.
Order Date :- 17.5.2011 NS