Allahabad High Court
C/M Dharma Samaj Degree College ... vs State Of U.P. And Others on 17 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 400 of 2011 Petitioner :- C/M Dharma Samaj Degree College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Prabhakar Awasthi Respondent Counsel :- C.S.C.,G.K. Singh,M.K. Gupta,Sanjay Kumar Singh,V.K. Singh Hon'ble V.K. Shukla,J.
Counter affidavit filed today be accepted and taken on record.
List in the second week of July, 2011.
Interim order already passed is extended till the next date of listing.
Order Date :- 17.5.2011 SRY