Allahabad High Court
Smt. Shaily Jaiswal vs State Of U.P. Thru' D.M. on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 1 of 2009 Petitioner :- Smt. Shaily Jaiswal Respondent :- State Of U.P. Thru' D.M. Petitioner Counsel :- K.D. Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 17.5.2011 NS