Allahabad High Court
Ram Sewak vs Sethai And Others on 17 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 28398 of 2011 Petitioner :- Ram Sewak Respondent :- Sethai And Others Petitioner Counsel :- Shambhu Chopra,Alpana Mishra Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1 to 4 returnable at an early date. The petitioner may take steps to serve the respondents within 10 days.
List in the week commencing 18.7.2011.
Order Date :- 17.5.2011 OP