Allahabad High Court
Smt. Rampyari & Others vs Union Of India Thru' G.M. N. Rly. on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3371 of 2006 Petitioner :- Smt. Rampyari & Others Respondent :- Union Of India Thru' G.M. N. Rly. Petitioner Counsel :- Maqsood Ahamad,Parvez Alam Respondent Counsel :- Govind Saran/S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 17.5.2011 NS