Allahabad High Court
Lakhan Singh vs Oriental Insurance Co.Ltd. And ... on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2635 of 2009 Petitioner :- Lakhan Singh Respondent :- Oriental Insurance Co.Ltd. And Another Petitioner Counsel :- Mukesh Chanra Gupta Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 17.5.2011 NS