Allahabad High Court
Awadhesh Kumar vs Smt. Urmila Devi on 16 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 328 of 1997 Petitioner :- Awadhesh Kumar Respondent :- Smt. Urmila Devi Petitioner Counsel :- Amarendra Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 13.5.2011. The case should be listed under Chapter XXXXI Rule 11.
Order Date :- 16.5.2011 NS