Allahabad High Court
Aligarh Vikas Pradhiuarma vs Om Praksh And Ors. on 16 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 373 of 1995 Petitioner :- Aligarh Vikas Pradhiuarma Respondent :- Om Praksh And Ors. Petitioner Counsel :- H.P.Gupta,Ramesh Upadhyaya,S.N.Upadhyay Respondent Counsel :- Brejendra Kumar,D.S. Chauhan Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the appellant has filed an application for grant of one month's time to file paper book.
Application is allowed. Appellant is granted one month's time to file the paper book.
Order Date :- 16.5.2011 NS