Allahabad High Court
Navin Kumar Barnawal vs State Of U.P. And Others on 16 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 26861 of 2011 Petitioner :- Navin Kumar Barnawal Respondent :- State Of U.P. And Others Petitioner Counsel :- Shashi Ranjan Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
As requested by learned standing counsel, put up this matter on Thursday.
Order Date :- 16.5.2011 SRY