Allahabad High Court
Mohd. Ashfaq Khan vs State Of U.P. And Others on 16 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 28307 of 2011 Petitioner :- Mohd. Ashfaq Khan Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Kumar Respondent Counsel :- C.S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 16.5.2011 SRY