Allahabad High Court
Nandkishore @ Kallu & Another vs State Of U.P. on 13 May, 2011
Bench: Amar Saran, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1555 of 2010 Petitioner :- Nandkishore @ Kallu & Another Respondent :- State Of U.P. Petitioner Counsel :- G.R.S. Pal,Gajraj Singh,S.K.Pandey Respondent Counsel :- Govt. Advocate,Kameshwar Singh Hon'ble Amar Saran,J.
Hon'ble Yogesh Chandra Gupta,J.
One of the learned counsel for the appellants Sri S.K. Pandey has sent illness slip. However, this is the second bail application, we are releasing the same.
List before the appropriate Bench.
Order Date :- 13.5.2011 NS