Allahabad High Court
Babu Lal And Another vs Sri Panchhi And Others on 13 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 27791 of 2011 Petitioner :- Babu Lal And Another Respondent :- Sri Panchhi And Others Petitioner Counsel :- Madhav Jain Hon'ble Rajes Kumar,J.
Issue notice to the respondents returnable at an early date. The petitioners may take steps to serve the respondents within a week.
List in the week commencing 11.7.2011.
13.5.2011 OP ;
;
Hon'ble Rajes Kumar, J.
CIVIL MISC. STAY APPLICATION NO. 146762 OF 2011.
Issue notice.
Order Date :- 13.5.2011 OP